Section 10(ii) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995
(ii)setting up an awareness centre and organising workshop in the identified area or at the district headquarters to educate the persons belonging to the Scheduled Castes and the Scheduled Tribes about their rights and the protection available to them under the provisions of various Central and State enactments or rules and schemes, etc., framed therein;
