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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(3) in The Gopalpur Port Rules, 1987

(3)The signal of steam whistle prescribed in the Collision Regulations and Rule 16 (b) of these rules shall not be used on any occasion or for any purpose otherwise than as therein provided and no other signal by whistle shall be made other than those therein, prescribed.