Supreme Court - Daily Orders
Pradeep Parwani vs State Of Rajasthan Secretariat And Ors. on 15 September, 2017
ITEM NO.52 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 14343/2017
PRADEEP PARWANI Petitioner(s)
VERSUS
STATE OF RAJASTHAN SECRETARIAT AND ORS. & ORS. Respondent(s)
Date : 15-09-2017 This petition was called on for hearing today.
For Petitioner(s) Mr.Manish Sharma,Adv.
Mr.O. P. Bhadani, AOR
For Respondent(s) Ms.Prachi Priyadarshini,Adv.
Mr.Shiv Mangal Sharma,Adv.
Mr.Rohit K. Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time as last chance is given to the respondent Nos.1-3 to file the counter affidavit.
Service of notice is complete on the respondent Nos.4 & 5, but no one has entered appearance on their behalf.
List the matter again on 10.11.2017.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.09.16 11:29:59 IST Reason: