Section 42(1)(b) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996

[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

(b)The name, description and the address of the opposite party or parties, as the case may be, so far as they can be ascertained;

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