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[Cites 0, Cited by 0] [Section 289A] [Entire Act]

Union of India - Subsection

Section 289A(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)Rank on Commission and promotion. - Master Chief Petty Officers Class I and II shall be commissioned in the rank of Honorary Sub-Lieutenant (Special Duties). An honorary Sub-Lieutenant (Special Duties), if recommended, shall be eligible for promotion to the rank of Honorary Lieutenant (Special Duties).