Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Uttar Pradesh - Subsection Section 140(b) in The Subsidiary Rules (b)The above rule does not apply to foreign service under an employer who is under the control of the government in cases in which the pay is audited by the Accountant General.