Madhya Pradesh High Court
Pradhuman Singh Yadav vs High Court Of M.P. Principal Seat At ... on 4 January, 2023
Author: Sheel Nagu
Bench: Sheel Nagu, Virender Singh
IN THE HIGH COURT OF MADHYA PRADESH AT
JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SHEEL NAGU
&
HON'BLE SHRI JUSTICE VIRENDER SINGH
WRIT PETITION No. 9892 of 2022
BETWEEN:-
ADVOCATE UNION FOR DEMOCRACY
AND SOCIAL JUSTICE THROUGH ITS
SECRETARY RAM GIRISH VERMA S/O
SHRI RAM BAHOR VERMA, AGED ABOUT
48 YEARS, R/O 1585 SAVITRIBAI FULE
NAGAR, NEW KACHHIYANA,
KANCHGHAR, GHAMAPUR, JABALPUR
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
1. HIGH COURT OF M.P. PRINCIPAL SEAT AT
JABALPUR THROUGH REGISTRAR
GENERAL M.P. HIGH COURT JABALPUR
(MADHYA PRADESH)
- 2 -
2. STATE OF MADHYA PRADESH, THROUGH
PRINCIPAL SECRETARY, DEPARTMENT
OF LAW AND LEGISLATION, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY, GENERAL
ADMINISTRATION DEPARTMENT,
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 10143 of 2022
BETWEEN:-
1. RANGOLI AHIRWAR D/O SHRI GOKUL
PRASAD AHIRWAR, AGED ABOUT 28
YEARS, OCCUPATION: STUDENT, R/O
VILLAGE AND POST JARUWA, TAHSIL
JATARA, DISTRICT TIKAMGARH
(MADHYA PRADESH)
2. BARKHA KASHYAP D/O SHRI RAKESH
KASHYAP, AGED ABOUT 22 YEARS,
OCCUPATION: STUDENT, R/O KILA
BYEPAS RAGHOUGARH DISTRICT GUNA
AT PRESENT BEOHARBAGH, JABALPUR
(MADHYA PRADESH)
3. GOVIND DHAKAD S/O SHRI MADAN
SINGH DHAKAD, AGED ABOUT 27 YEARS,
OCCUPATION: STUDENT, R/O VILLAGE
MAJARA CHATRAI GUNA AT PRESENT
REST. GADARWARA DIST. NARSINGHPUR
(MADHYA PRADESH)
- 3 -
4. PURNESH KUSHWAH S/O SHRI BHASKAR
KUSHWAH, AGED ABOUT 26 YEARS,
OCCUPATION: STUDENT, R/O
MANGRULE BUJURG KHARGONE AT
PRESENT MADAN MAHAL, JABALPUR
(MADHYA PRADESH)
5. RAJEV KUMAR LODHI S/O SHRI AMAR
SINGH LODHI, AGED ABOUT 26 YEARS,
OCCUPATION: STUDENT, R/O MAHOBA
DAMRON MAJARA IMILYA SHIVPURI AT
PRESENT REST. KATANGI ROAD DADDA
NAGAR, JABALPUR (MADHYA PRADESH)
6. VISHAL KASHYAP S/O SHRI RAMJEET
KASHYAP, AGED ABOUT 25 YEARS,
OCCUPATION: STUDENT, R/O SHIKSHAK
COLONY DABRA GWALIOR AT PRESENT
REST. PAWAN PALACE MADAN MAHAL
(MADHYA PRADESH)
7. RAHUL RATHORE S/O SHRI RAMESH
RATHORE, AGED ABOUT 28 YEARS,
OCCUPATION: STUDENT, R/O VILLAGE
NAHALDA POST BADGAON, MALI
KHANDWA, AT PRESENT REST. OF
SHASHTRI NAGAR JABALPUR MP
(MADHYA PRADESH)
8. SHUBHAM KUMAR SEN S/O SHRI KAMOD
PRASAD SEN, AGED ABOUT 27 YEARS,
OCCUPATION: STUDENT, R/O 69 NO. 02
ANAND NAGAR RAJAKHEDI
MAKRONIYA MUHAL SAGAR (MADHYA
PRADESH)
9. DURGESH RAJ VISHWAKARMA S/O SHRI
SANTRAM VISHWAKARMA, AGED ABOUT
28 YEARS, OCCUPATION: STUDENT, R/O
424, RAJEEV GANDHI NAGAR AGRSEN
WARD 13 JABALPUR (MADHYA PRADESH)
- 4 -
10. MO MOHSIN S/O SHRI MO KHALEEL,
AGED ABOUT 29 YEARS, OCCUPATION:
PRIVATE, R/O JOB R/O 1408, SOUTH
MOTINALA HANUMANTAL, JABALPUR
(MADHYA PRADESH)
11. ARPIT SAHU S/O SHRI LAXMI KANT
SAHU, AGED ABOUT 24 YEARS,
OCCUPATION: STUDENT R/O SHIVAJI
WARD GARAKOTA DISTRICT SAGAR
(MADHYA PRADESH)
12. PANKAJ KUMAR S/O SHRI MAKHAN
SINGH, AGED ABOUT 39 YEARS,
OCCUPATION: STUDENT, R/O WARD NO.
7, NANAKHEDI NOORGANJ RAISEN
DISTT. RAISEN (MADHYA PRADESH)
13. ANKESH VERMA S/O SHRI KAILASH
VERMA, AGED ABOUT 23 YEARS,
OCCUPATION: STUDENT, R/O RIJAUDA,
POHARI, SHIVPUJRI AT PRESENT
RESIDENT OF BEOHARBAGH, JABALPUR
(MADHYA PRADESH)
14. RAVI VERMA S/O SHRI NAVAL SINGH
VERMA, AGED ABOUT 35 YEARS,
OCCUPATION: PRIVATE JOB, R/O
ADARSH NAGAR COLONY, SHIVPURI AT
PRESENT RESIDENT OF SHAKTI BHAWAN
ROAD, NEAR LODHI BHAWAN, RAMPUR,
JABALPUR (MADHYA PRADESH)
15. YAGYA NARRAYAN DANGI S/O SHRI
UDHAM SINGH, AGED ABOUT 26 YEARS,
OCCUPATION: PRIVATE, R/O VILLAGE
AND POST BADARWAR SHIVPURI AT
PRESENT R/O PNT COLONY
DHANVANTRI NAGAR, JABALPUR
(MADHYA PRADESH)
16. SUDIP DODIYA S/O SHRI SHANKAR, AGED
ABOUT 27 YEARS, OCCUPATION:
- 5 -
PRIVATE, R/O HOUSE NO.14, WARD NO. 24
MANDSAUR AT PRESENT R/O ADHARTAL,
JABALPUR (MADHYA PRADESH)
17. RITU OJHA D/O SHRI SHIVLAL OJHA,
AGED ABOUT 26 YEARS, OCCUPATION:
STUDENT, R/O BAI PAS ROAD, 27 NO.
KOTHI SHIVPURI, AT PRESENT
RESIDENT OF SUBHASH NAGAR
ADHARTAL JABALPUR (MADHYA
PRADESH)
18. SONAL SHRIWAS S/O SHRI SANTOSH
KUMAR SHRIWAS, AGED ABOUT 24
YEARS, OCCUPATION: STUDENT, R/O
SARDAR PATEL, WARD NO. 15, LALIPUR
MANDLA (MADHYA PRADESH)
19. SHISHIR SHRIVAS S/O SHRI SHYAM
SHRIVAS, AGED ABOUT 27 YEARS,
OCCUPATION: STUDENT, R/O VILLAGE
TIKARIYA, POST SEMARKHAPA, TAHSIL
AND DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONERS
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
1. HIGH COURT OF M.P. THROUGH
REGISTRAR GENERAL PRINCIAPL SEAT
AT JABALPUR, JABALPUR (MADHYA
PRADESH)
- 6 -
2. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY, DEPARTMENT
OF LAW AND LEGISLATION, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY, GENERAL
ADMINISTRATION DEPARTMENT,
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 10359 of 2022
BETWEEN:-
RUPAM DASONDI S/O SHRI SANTOSH
DASONDI, AGED ABOUT 26 YEARS,
OCCUPATION: STUDENT, R/O 365, WARD
NO.4 KASRAWAT KHARGOUN AT
PRESENT RESIDENT OF SHAKTI BHAWAN
ROAD, SHANKAR SHAH NAGAR,
JABALPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
- 7 -
AND
1. HIGH COURT OF M.P. THROUGH
REGISTRAR GENERAL PRINCIPAL SEAT
AT JABALPUR DISTRICT JABALPUR M.P.
(MADHYA PRADESH)
2. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY DEPARTMENT
OF LAW AND LEGISLATION VALLABH
BHAWAN BHOPAL (MP) (MADHYA
PRADESH)
3. PRINCIPAL SECRETARY GENERAL
ADMINISTRATION DEPARTMENT
VALLABH BHAWAN BHOPAL (MP)
(MADHYA PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 10542 of 2022
BETWEEN:-
1. EKTA MANJHI D/O SHRI ARUN KUMAR
MANJHI, AGED ABOUT 30 YEARS,
OCCUPATION: STUDENT, R/O 2521, UKHRI
TIRAHA, BELDEOBAGH JABALPUR
(MADHYA PRADESH)
2. SHIVAM VERMA S/O SHRI AJAY VERMA,
AGED ABOUT 24 YEARS, R/O 11, ASAGAR
GALI, JOURA, MORENA AT PRESENT
RESIDENT SOUTH CIVIL LINES,
JABALPUR (MADHYA PRADESH)
- 8 -
3. SANKALP THAKRE S/O SHRI DEVANAND
THAKRE, AGED ABOUT 26 YEARS,
OCCUPATION: STUDENT R/O
DHANWANTRI NAGAR, JABALPUR
(MADHYA PRADESH)
4. KISHAN SHIVHARE S/O SHRI
DILESHWAR SHIVHARE, AGED ABOUT 23
YEARS, OCCUPATION: STUDENT, R/O
WARD NO 21, MEERA COLONY, BHIND AT
PRESENT R/O KUSHWAHA COLONY,
RAMPUR, JABALPUR (MADHYA
PRADESH)
5. RAVI SHIVHARE S/O SHRI HARIOM
SHIVHARE, AGED ABOUT 24 YEARS,
OCCUPATION: STUDENT, R/O VILLAGE
SUNDARPURA, POST LAKHANWAS,
TEHSIL CHACHODA, GUNA AT PRESENT
GWARIGHAT ROAD, BHEEM NAGAR,
JABALPUR (MADHYA PRADESH)
6. DHARMENDRA JATAV S/O SHRI ASHOK
JATAV, AGED ABOUT 37 YEARS,
OCCUPATION: PRIVATE JOB R/O WARD
NO. 34, GHOSIPURA, SHIVPURI AT
PRESENT R/O SHEETLA MAI WARD,
GHAMAPUR, JABALPUR (MADHYA
PRADESH)
.....PETITIONERS
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
- 9 -
AND
1. HIGH COURT OF M.P. THROUGH
REGISTRAR GENERAL PRINCIPAL SEAT
AT JABALPUR, DISTRICT JABALPUR
(MADHYA PRADESH)
2. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY, DEPARTMENT
OF LAW AND LEGISLATION, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY, GENERAL
ADMINISTRATION DEPARTMENT,
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 10669 of 2022
BETWEEN:-
MALTI RAJAK D/O RAJENDRA SINGH
RAJAK, AGED ABOUT 22 YEARS, R/O
MANU STD JAGAT SINGH TOMAR WALI
GALI SANJAY COLONY, MORENA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
- 10 -
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
GENERAL ADMINISTRATION
DEPARTMENT, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. THE PRINCIPLE SECRETARY VIDHI
VIDHAI MANTRALAYA VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. HIGH COURT MP THROUGH REGISTRAR
GENERAL HIGH COURT OF MP
JABALPUR (MADHYA PRADESH)
4. PRINCIPAL REGISTRAR (EXAM) HIGH
COURT 53, DENNING ROAD SOUTH CIVIL
LINES, JABALPUR (MADHYA PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 10752 of 2022
BETWEEN:-
VIPIN JAISWAL S/O MAHENDRA PRATAP
JAISWAL, AGED ABOUT 33 YEARS,
OCCUPATION: PRIVATE WORK, R/O NEW
NARMADA AAVASH COLONY, NEAR
GOVT. SCHOOL, SEHESTRA DHARA
- 11 -
ROAD, DEODARA, MANDLA DISTRICT
MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
1. HIGH COURT OF M.P. THROUGH
REGISTRAR GENERAL PRINCIPAL SEAT
AT JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)
2. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY, DEPARTMENT
OF LAW AND LEGISLATION, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY, GENERAL
ADMINISTRATION DEPARTMENT,
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
- 12 -
WRIT PETITION No. 10844 of 2022
BETWEEN:-
1. MAYANK BHATT S/O SHRI NATURAM
BHATT, AGED ABOUT 26 YEARS,
OCCUPATION: STUDENT, R/O SHIV
COLONY, SHIVPURI AT PRESENT
RESIDENT OF P.N.T. COLONY
DHANVANTRI NAGAR JABALPUR
(MADHYA PRADESH)
2. ATUL KUMAR VERMA S/O SHRI RAM
BHARAT VERMA, AGED ABOUT 22 YEARS,
OCCUPATION: STUDENT, R/O VILLAGE
MALVARVE, POST BHATNAVAR,
SHIVPURI AT PRESENT REST. OF PNT
COLONY DHANVANTRINAGAR,
JABALPUR (MADHYA PRADESH)
3. SUPRABHAT VISHWAKARMA S/O SHRI
MUNNALAL VISHWAKARMA, AGED
ABOUT 30 YEARS, OCCUPATION:
STUDENT, R/O GANDHI ROAD
THATHIPUR, GWALIOR AT PRESENT R/O
BALDEWBAGH, GUJRATI COLONY,
JABALPUR (MADHYA PRADESH)
4. ANUP YADAV S/O SHRI UMESH YADAV,
AGED ABOUT 26 YEARS, OCCUPATION:
STUDENT, R/O BAJOO MAHULLA , WARD
NO 31, BHIND AT PRESENT R/O SHUKLA
NAGAR, JABALPUR (MADHYA PRADESH)
5. YAMINI VISHWAKARMA D/O SHRI JAY
PRAKASH, AGED ABOUT 25 YEARS,
OCCUPATION: STUDENT, R/O RAJIV
NAGAR COLONY, TILI WARD, SAGAR
(MADHYA PRADESH)
- 13 -
6. SHAKTI YADAV S/O SHRI UMESH YADAV,
AGED ABOUT 25 YEARS, OCCUPATION:
STUDENT R/O BAJOO MAHULLA , WARD
NO 31, BHIND AT PRESENT R/O SHUKLA
NAGAR, JABALPUR (MADHYA PRADESH)
7. SHIVANI CHOURASIYA D/O SHRI
UMAKANT CHOURASIYA, AGED ABOUT
24 YEARS, OCCUPATION: STUDENT R/O
NEAR BEEJASEN, TEMPLE PURVYAU
TOURI, SAGAR (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
1. HIGH COURT OF M.P. THROUGH
REGISTRAR GENERAL PRINCIPAL SEAT
AT JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)
2. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY DEPARTMENT
OF LAW AND LEGISLATION, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY, GENERAL
ADMINISTRATION DEPARTMENT,
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
- 14 -
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 10927 of 2022
BETWEEN:-
BHAGWAT SINGH YADAV S/O SHRI BABU
SINGH YADAV, AGED ABOUT 27 YEARS,
OCCUPATION: STUDENT, R/O WARD NO.
12A, RAI KOLARAS SHIVPURI AT
PRESENT R/O YADAV COLONY,
JABALPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
1. HIGH COURT OF M.P. THROUGH
REGISTRAR GENERAL PRINCIPAL SEAT
AT JABALPUR, DISTRICT JABALPUR
(MADHYA PRADESH)
2. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY, DEPARTMENT
OF LAW AND LEGISLATION, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
- 15 -
3. PRINCIPAL SECRETARY, GENERAL
ADMINISTRATION DEPARTMENT,
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 11015 of 2022
BETWEEN:-
1. DEEPAK RAHANGDALE S/O SHRI
UMASHANKAR RAHANGDALE, AGED
ABOUT 30 YEARS, OCCUPATION:
WORKING AS ASSISTANT, R/O VILLAGE
MANDHI, POST JEWNARA, TAHSIL
BARGHAT, DISTT. SEONI (MADHYA
PRADESH)
2. SANJEEV NAMDEV S/O SHRI MAHENDRA
NAMDEV, AGED ABOUT 38 YEARS,
OCCUPATION: STUDENT, R/O SANJEEV
NAGAR IN FRONT OF GEETADHAM
POLICE COLONY, NEAR NEW CENTRAL
JAIL, BHOPAL (MADHYA PRADESH)
3. RAHUL GOLE S/O SHRI PARIMAL GOLE,
AGED ABOUT 24 YEARS, OCCUPATION:
WORKING AS ASSISTANT, R/O SANJEEV
NAGAR, IN FRONT OF GEETADHAM
POLICE COLONY NEAR NEW CENTRAL
JAIL, BHOPAL (MADHYA PRADESH)
4. ANJALI RAJAK D/O SHRI DAN SINGH
RAJAK, AGED ABOUT 24 YEARS,
OCCUPATION: WORKING AS
- 16 -
STENOGRAPHER, R/O SANJEEV NAGAR
IN FRONT OF GEETADHAM, POLICE
COLONY, NEAR NEW CENTRAL JAIL,
BHOPAL (MADHYA PRADESH)
5. BALVIR SINGH RAWAT S/O SHRI NABAB
SINGH RAWAT, AGED ABOUT 27 YEARS,
OCCUPATION: WORKING AS ASSISTANT
R/O SANJEEV NAGAR IN FRONT OF
GEETADHAM, POLICE COLONY, NEAR
NEW CENTRAL JAIL, BHOPAL (MADHYA
PRADESH)
.....PETITIONERS
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
1. HIGH COURT OF MADHYA PRADESH
THROUGH REGISTRAR GENERAL
(EXAM) PRINCIPAL SEAT AT JABALPUR,
JABALPUR (MADHYA PRADESH)
2. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY, DEPARTMENT
OF LAW AND LEGISLATION, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY GENERAL
ADMINISTRATION DEPARTMENT,
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
- 17 -
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 11162 of 2022
BETWEEN:-
1. ARVIND RAWAT S/O SENAPAT RAWAT,
AGED ABOUT 23 YEARS, OCCUPATION:
STUDENT, R/O NEAR L.I.C. OFFICE
KARERA, DISTRICT SHIVPURI (MADHYA
PRADESH)
2. YASHWANT RAWAT S/O SENAPAT RAWAT,
AGED ABOUT 24 YEARS, OCCUPATION:
STUDENT R/O NEAR L.I.C. OFFICE
KARERA, DISTRICT SHIVPURI (MADHYA
PRADESH)
.....PETITIONERS
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
1. HIGH COURT OF M.P. THROUGH
REGISTRAR GENERAL PRINCIPAL SEAT
AT JABALPUR, JABALPUR (MADHYA
PRADESH)
- 18 -
2. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY, DEPARTMENT
OF LAW AND LEGISLATION, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY GENERAL
ADMINISTRATION DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 11849 of 2022
BETWEEN:-
LOKESH RAIKWAR S/O SHRI, JUGAL
KISHOR RAIKWAR, AGED ABOUT 28
YEARS, OCCUPATION: STUDENT ROLL
NO. 3010609, R/O WARD NO. 22 INDRA
COLONY, TIKAMGRAH (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
- 19 -
1. HIGH COURT OF M.P. THROUGH
REGISTRAR GENERAL PRINCIPAL SEAT
AT JABALPUR, JABALPUR (MADHYA
PRADESH)
2. STATE OF MADHYA PRADESH THORUGH
PRINCIPAL SECRETARY, DEPARTMENT
OF LAW AND LEGISLATION, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY, GENERAL
ADMINISTRATION, DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 11893 of 2022
BETWEEN:-
1. DEEKSHA KARADE D/O SHRI SAKHARAM
KARADE, AGED ABOUT 27 YEARS,
OCCUPATION: UNEMPLOYED, R/O. H. NO.
93, CHARGAON PRAHLAD, POST
JHIRLINGA, CHHINDWARA DISTRICT
CHHINDWARA (MADHYA PRADESH)
2. BALVEER WANKHEDE S/O SHRI
RAMSING WANKHEDE, AGED ABOUT 25
YEARS, OCCUPATION: UNEMPLOYED,
R/O WARD NO. 2 UBHEGAON TEHSIL AND
DISTRICT CHHINDWARA (MADHYA
PRADESH)
- 20 -
3. UPASNA SARATHE D/O SHRI RAJENDRA
SARATHE, AGED ABOUT 25 YEARS,
OCCUPATION: UNEMPLOYED, R/O SHRI
RAM MANDIR BADI MATA MANDIR
ROAD WARD NO. 27 CHHOTI BAZAR
CHHINDWARA DISTRICT CHHINDWARA
M.P. (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
1. HIGH COURT OF MADHYA PRADESH
THROUGH ITS REGISTRAR GENERAL
PRINCIPLE SEAT AT JABALPUR
(MADHYA PRADESH)
2. STATE OF M.P. THROUGH ITS
SECRETARY, DEPARTMENT OF LAW AND
LEGISLATION, VALLABH BHAWAN,
BHOPAL DISTRICT BHOPAL (MADHYA
PRADESH)
3. GENERAL ADMINISTRATIVE
DEPARTMENT THROUGH ITS
SECRETARY, VALLABH BHAWAN,
BHOPAL DISTRICT BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
- 21 -
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 11984 of 2022
BETWEEN:-
ABHILASHA PURI D/O SHRI MAHESH
PURI, AGED ABOUT 36 YEARS,
OCCUPATION: UNEMPLOYED, R/O MPEB
COLONY, RAJEEV WARD, NEAR BANK OF
INDIA, GADARWARA DISTRICT
NARSINGHPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
1. HIGH COURT OF M.P. THROUGH
REGISTRAR GENERAL PRINCIPAL SEAT
AT JABALPUR, JABALPUR (MADHYA
PRADESH)
2. STATE OF MADHYA PRADESH, THROUGH
PRINCIPAL SECRETARY, DEPARTMENT
OF LAW AND LEGISLATION VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY, GENERAL
ADMINISTRATION DEPARTMENT,
- 22 -
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 12718 of 2022
BETWEEN:-
RAVI BISEN S/O DHANIRAM BISEN, AGED
ABOUT 25 YEARS, OCCUPATION:
STUDENT, R/O WARD NO. 13, BEHIND
SAMTA BHAWAN BUDI, BALAGHAT
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
AND
1. HIGH COURT OF M.P. THROUGH
REGISTRAR GENERAL PRINCIPAL SEAT
AT JABALPUR, JABALPUR (MADHYA
PRADESH)
- 23 -
2. STATE OF MADHYA PRADESH, THROUGH
PRINCIPAL SECRETARY, DEPARTMENT
OF LAW AND LEGISLATION, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY, GENERAL
ADMINISTRATION DEPARTMENT,
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
WRIT PETITION No. 14174 of 2022
BETWEEN:-
PRADHUMAN SINGH YADAV S/O SHRI
DANSINGH YADAV, AGED ABOUT 23
YEARS, OCCUPATION: STUDENT, R/O
VIJAY PURAM COLONY SHIVPURI AT
PRESENT R/O VIJAY NAGAR JABALPUR
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAMESHWAR SINGH THAKUR, SHRI
VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
ROOP SINGH MARAVI AND SHRI RAVINANDAN
DWIVEDI, ADVOCATES)
- 24 -
AND
1. HIGH COURT OF M.P. THROUGH
REGISTRAR GENERAL PRINCIPAL SEAT
AT JABALPUR (MADHYA PRADESH)
2. STATE OF MADHYA PRADESH, THROUGH
PRINCIPAL SECRETARY, DEPARTMENT
OF LAW AND LEGISLATION VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY, GENERAL
ADMINISTRATION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
....RESPONDENTS
(HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
AND SHRI ANOOP NAIR, ADVOCATES)
(STATE BY SHRI ASHISH ANAND BARNARD AND
SHRI BHARAT SINGH, ADDITIONAL A.G.)
(INTERVENER BY SHRI ANSHUL TIWARI,
ADVOCATE)
----------------------------------------------------------------------------------
Reserved on : 03.08.2022
Pronounced on : 04.01.2023
-----------------------------------------------------------------------------
This petition having been heard and reserved for orders, coming
on for pronouncement this day, Hon'ble Shri Justice Sheel Nagu
pronounced the following:
ORDER
This common order shall govern the disposal of WP. No.9892/2022, WP. No.10143/2022, WP. No.10359/2022, WP. No.10542/2022, WP. No.10669/2022, WP. No.10752/2022, WP.
- 25 -
No.10844/2022, WP. No.10927/2022, WP. No.11015/2022, WP. No.11162/2022, WP. No.11849/2022, WP. No.11893/2022, WP. No.11984/2022, WP. No.12718/2022 and WP. No.14174/2022.
2. This bunch comprising of 15 petitions relate to petitioners belonging to OBC category except petitioner No.6 in WP. No.10542/2022, who belongs to SC category.
3. In all these petitions the issue of right of a reserved category candidate to migrate from reserved category list to unreserved category list on securing more marks than the last unreserved qualified category candidate at the stage of declaration of result of Preliminary Examination (where mere shortlisting takes place without any comparative merit of candidates being assessed), is involved.
4. Pertinently, same issue, as raised in these petitions, has already been answered against the petitioners by order dated 02.01.2023 rendered in WP. No.8750/2022 (Pushpendra Kumar Patel & Others vs. High Court of M.P. & Others).
5. Consequently, all the present 15 petitions are dismissed by following aforesaid order dated 02.01.2023 rendered in WP. No.8750/2022.
(SHEEL NAGU) (VIRENDER SINGH)
JUDGE JUDGE
mohsin
MOHAMMED MOHSIN QURESHI
2023.01.05 11:20:01 +05'30'