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[Cites 1, Cited by 7]

Madhya Pradesh High Court

Pradhuman Singh Yadav vs High Court Of M.P. Principal Seat At ... on 4 January, 2023

Author: Sheel Nagu

Bench: Sheel Nagu, Virender Singh

IN THE HIGH COURT OF MADHYA PRADESH AT
               JABALPUR
                      BEFORE
       HON'BLE SHRI JUSTICE SHEEL NAGU
                       &
      HON'BLE SHRI JUSTICE VIRENDER SINGH

          WRIT PETITION No. 9892 of 2022

       BETWEEN:-

       ADVOCATE UNION FOR DEMOCRACY
       AND SOCIAL JUSTICE THROUGH ITS
       SECRETARY RAM GIRISH VERMA S/O
       SHRI RAM BAHOR VERMA, AGED ABOUT
       48 YEARS, R/O 1585 SAVITRIBAI FULE
       NAGAR,       NEW      KACHHIYANA,
       KANCHGHAR, GHAMAPUR, JABALPUR
       (MADHYA PRADESH)
                                     .....PETITIONER

       (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
       VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
       ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
       SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
       PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
       KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
       GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
       ROOP SINGH MARAVI AND SHRI RAVINANDAN
       DWIVEDI, ADVOCATES)

                        AND

 1.    HIGH COURT OF M.P. PRINCIPAL SEAT AT
       JABALPUR    THROUGH      REGISTRAR
       GENERAL M.P. HIGH COURT JABALPUR
       (MADHYA PRADESH)
                       -   2 -


2.   STATE OF MADHYA PRADESH, THROUGH
     PRINCIPAL SECRETARY, DEPARTMENT
     OF LAW AND LEGISLATION, VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

3.   PRINCIPAL  SECRETARY,  GENERAL
     ADMINISTRATION      DEPARTMENT,
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)
                                ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)

       WRIT PETITION No. 10143 of 2022

     BETWEEN:-

1.   RANGOLI AHIRWAR D/O SHRI GOKUL
     PRASAD AHIRWAR, AGED ABOUT 28
     YEARS, OCCUPATION: STUDENT, R/O
     VILLAGE AND POST JARUWA, TAHSIL
     JATARA,   DISTRICT   TIKAMGARH
     (MADHYA PRADESH)

2.   BARKHA KASHYAP D/O SHRI RAKESH
     KASHYAP, AGED ABOUT 22 YEARS,
     OCCUPATION: STUDENT, R/O KILA
     BYEPAS RAGHOUGARH DISTRICT GUNA
     AT PRESENT BEOHARBAGH, JABALPUR
     (MADHYA PRADESH)

3.   GOVIND DHAKAD S/O SHRI MADAN
     SINGH DHAKAD, AGED ABOUT 27 YEARS,
     OCCUPATION: STUDENT, R/O VILLAGE
     MAJARA CHATRAI GUNA AT PRESENT
     REST. GADARWARA DIST. NARSINGHPUR
     (MADHYA PRADESH)
                      -   3 -




4.   PURNESH KUSHWAH S/O SHRI BHASKAR
     KUSHWAH, AGED ABOUT 26 YEARS,
     OCCUPATION:      STUDENT,     R/O
     MANGRULE BUJURG KHARGONE AT
     PRESENT MADAN MAHAL, JABALPUR
     (MADHYA PRADESH)

5.   RAJEV KUMAR LODHI S/O SHRI AMAR
     SINGH LODHI, AGED ABOUT 26 YEARS,
     OCCUPATION: STUDENT, R/O MAHOBA
     DAMRON MAJARA IMILYA SHIVPURI AT
     PRESENT REST. KATANGI ROAD DADDA
     NAGAR, JABALPUR (MADHYA PRADESH)

6.   VISHAL KASHYAP S/O SHRI RAMJEET
     KASHYAP, AGED ABOUT 25 YEARS,
     OCCUPATION: STUDENT, R/O SHIKSHAK
     COLONY DABRA GWALIOR AT PRESENT
     REST. PAWAN PALACE MADAN MAHAL
     (MADHYA PRADESH)

7.   RAHUL RATHORE S/O SHRI RAMESH
     RATHORE, AGED ABOUT 28 YEARS,
     OCCUPATION: STUDENT, R/O VILLAGE
     NAHALDA   POST   BADGAON,   MALI
     KHANDWA, AT PRESENT REST. OF
     SHASHTRI  NAGAR    JABALPUR   MP
     (MADHYA PRADESH)

8.   SHUBHAM KUMAR SEN S/O SHRI KAMOD
     PRASAD SEN, AGED ABOUT 27 YEARS,
     OCCUPATION: STUDENT, R/O 69 NO. 02
     ANAND      NAGAR       RAJAKHEDI
     MAKRONIYA MUHAL SAGAR (MADHYA
     PRADESH)

9.   DURGESH RAJ VISHWAKARMA S/O SHRI
     SANTRAM VISHWAKARMA, AGED ABOUT
     28 YEARS, OCCUPATION: STUDENT, R/O
     424, RAJEEV GANDHI NAGAR AGRSEN
     WARD 13 JABALPUR (MADHYA PRADESH)
                       -   4 -


10.   MO MOHSIN S/O SHRI MO KHALEEL,
      AGED ABOUT 29 YEARS, OCCUPATION:
      PRIVATE, R/O JOB R/O 1408, SOUTH
      MOTINALA HANUMANTAL, JABALPUR
      (MADHYA PRADESH)

11.   ARPIT SAHU S/O SHRI LAXMI KANT
      SAHU,  AGED   ABOUT  24  YEARS,
      OCCUPATION: STUDENT R/O SHIVAJI
      WARD GARAKOTA DISTRICT SAGAR
      (MADHYA PRADESH)

12.   PANKAJ KUMAR S/O SHRI MAKHAN
      SINGH, AGED ABOUT 39 YEARS,
      OCCUPATION: STUDENT, R/O WARD NO.
      7, NANAKHEDI NOORGANJ RAISEN
      DISTT. RAISEN (MADHYA PRADESH)

13.   ANKESH VERMA S/O SHRI KAILASH
      VERMA, AGED ABOUT 23 YEARS,
      OCCUPATION: STUDENT, R/O RIJAUDA,
      POHARI,   SHIVPUJRI AT   PRESENT
      RESIDENT OF BEOHARBAGH, JABALPUR
      (MADHYA PRADESH)

14.   RAVI VERMA S/O SHRI NAVAL SINGH
      VERMA, AGED ABOUT 35 YEARS,
      OCCUPATION:   PRIVATE   JOB,   R/O
      ADARSH NAGAR COLONY, SHIVPURI AT
      PRESENT RESIDENT OF SHAKTI BHAWAN
      ROAD, NEAR LODHI BHAWAN, RAMPUR,
      JABALPUR (MADHYA PRADESH)

15.   YAGYA NARRAYAN DANGI S/O SHRI
      UDHAM SINGH, AGED ABOUT 26 YEARS,
      OCCUPATION: PRIVATE, R/O VILLAGE
      AND POST BADARWAR SHIVPURI AT
      PRESENT    R/O    PNT     COLONY
      DHANVANTRI     NAGAR,   JABALPUR
      (MADHYA PRADESH)

16.   SUDIP DODIYA S/O SHRI SHANKAR, AGED
      ABOUT    27   YEARS,    OCCUPATION:
                        -   5 -


      PRIVATE, R/O HOUSE NO.14, WARD NO. 24
      MANDSAUR AT PRESENT R/O ADHARTAL,
      JABALPUR (MADHYA PRADESH)

17.   RITU OJHA D/O SHRI SHIVLAL OJHA,
      AGED ABOUT 26 YEARS, OCCUPATION:
      STUDENT, R/O BAI PAS ROAD, 27 NO.
      KOTHI    SHIVPURI,   AT   PRESENT
      RESIDENT    OF   SUBHASH   NAGAR
      ADHARTAL     JABALPUR    (MADHYA
      PRADESH)

18.   SONAL SHRIWAS S/O SHRI SANTOSH
      KUMAR SHRIWAS, AGED ABOUT 24
      YEARS, OCCUPATION: STUDENT, R/O
      SARDAR PATEL, WARD NO. 15, LALIPUR
      MANDLA (MADHYA PRADESH)

19.   SHISHIR SHRIVAS S/O SHRI SHYAM
      SHRIVAS, AGED ABOUT 27 YEARS,
      OCCUPATION: STUDENT, R/O VILLAGE
      TIKARIYA, POST SEMARKHAPA, TAHSIL
      AND DISTRICT MANDLA (MADHYA
      PRADESH)
                                    .....PETITIONERS

      (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
      VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
      ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
      SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
      PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
      KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
      GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
      ROOP SINGH MARAVI AND SHRI RAVINANDAN
      DWIVEDI, ADVOCATES)

                        AND

1.    HIGH COURT OF M.P. THROUGH
      REGISTRAR GENERAL PRINCIAPL SEAT
      AT JABALPUR, JABALPUR (MADHYA
      PRADESH)
                       -   6 -




2.   STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY, DEPARTMENT
     OF LAW AND LEGISLATION, VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

3.   PRINCIPAL  SECRETARY,  GENERAL
     ADMINISTRATION      DEPARTMENT,
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)
                                ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)


       WRIT PETITION No. 10359 of 2022

     BETWEEN:-

     RUPAM DASONDI S/O SHRI SANTOSH
     DASONDI, AGED ABOUT 26 YEARS,
     OCCUPATION: STUDENT, R/O 365, WARD
     NO.4  KASRAWAT     KHARGOUN     AT
     PRESENT RESIDENT OF SHAKTI BHAWAN
     ROAD,   SHANKAR     SHAH    NAGAR,
     JABALPUR (MADHYA PRADESH)
                                   .....PETITIONER

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)
                       -   7 -



                      AND

1.   HIGH COURT OF M.P. THROUGH
     REGISTRAR GENERAL PRINCIPAL SEAT
     AT JABALPUR DISTRICT JABALPUR M.P.
     (MADHYA PRADESH)

2.   STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY DEPARTMENT
     OF LAW AND LEGISLATION VALLABH
     BHAWAN    BHOPAL  (MP)   (MADHYA
     PRADESH)

3.   PRINCIPAL   SECRETARY   GENERAL
     ADMINISTRATION       DEPARTMENT
     VALLABH   BHAWAN    BHOPAL  (MP)
     (MADHYA PRADESH)
                                ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)


        WRIT PETITION No. 10542 of 2022

     BETWEEN:-

1.   EKTA MANJHI D/O SHRI ARUN KUMAR
     MANJHI, AGED ABOUT 30 YEARS,
     OCCUPATION: STUDENT, R/O 2521, UKHRI
     TIRAHA,   BELDEOBAGH      JABALPUR
     (MADHYA PRADESH)

2.   SHIVAM VERMA S/O SHRI AJAY VERMA,
     AGED ABOUT 24 YEARS, R/O 11, ASAGAR
     GALI, JOURA, MORENA AT PRESENT
     RESIDENT   SOUTH     CIVIL    LINES,
     JABALPUR (MADHYA PRADESH)
                      -   8 -




3.   SANKALP THAKRE S/O SHRI DEVANAND
     THAKRE, AGED ABOUT 26 YEARS,
     OCCUPATION:      STUDENT      R/O
     DHANWANTRI    NAGAR,    JABALPUR
     (MADHYA PRADESH)

4.   KISHAN     SHIVHARE   S/O     SHRI
     DILESHWAR SHIVHARE, AGED ABOUT 23
     YEARS, OCCUPATION: STUDENT, R/O
     WARD NO 21, MEERA COLONY, BHIND AT
     PRESENT R/O KUSHWAHA COLONY,
     RAMPUR,      JABALPUR     (MADHYA
     PRADESH)

5.   RAVI SHIVHARE S/O SHRI HARIOM
     SHIVHARE, AGED ABOUT 24 YEARS,
     OCCUPATION: STUDENT, R/O VILLAGE
     SUNDARPURA,   POST   LAKHANWAS,
     TEHSIL CHACHODA, GUNA AT PRESENT
     GWARIGHAT ROAD, BHEEM NAGAR,
     JABALPUR (MADHYA PRADESH)

6.   DHARMENDRA JATAV S/O SHRI ASHOK
     JATAV, AGED    ABOUT   37   YEARS,
     OCCUPATION: PRIVATE JOB R/O WARD
     NO. 34, GHOSIPURA, SHIVPURI AT
     PRESENT R/O SHEETLA MAI WARD,
     GHAMAPUR,    JABALPUR     (MADHYA
     PRADESH)
                                 .....PETITIONERS

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)
                       -   9 -



                      AND

1.   HIGH COURT OF M.P. THROUGH
     REGISTRAR GENERAL PRINCIPAL SEAT
     AT JABALPUR, DISTRICT JABALPUR
     (MADHYA PRADESH)

2.   STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY, DEPARTMENT
     OF LAW AND LEGISLATION, VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

3.   PRINCIPAL  SECRETARY,  GENERAL
     ADMINISTRATION      DEPARTMENT,
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)
                                ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)

       WRIT PETITION No. 10669 of 2022

     BETWEEN:-

     MALTI RAJAK D/O RAJENDRA SINGH
     RAJAK, AGED ABOUT 22 YEARS, R/O
     MANU STD JAGAT SINGH TOMAR WALI
     GALI   SANJAY  COLONY,  MORENA
     (MADHYA PRADESH)
                                   .....PETITIONER

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
                      -    10 -


     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)

                         AND

1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL  SECRETARY
     GENERAL           ADMINISTRATION
     DEPARTMENT,   VALLABH    BHAWAN,
     BHOPAL (MADHYA PRADESH)

2.   THE PRINCIPLE SECRETARY VIDHI
     VIDHAI    MANTRALAYA     VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

3.   HIGH COURT MP THROUGH REGISTRAR
     GENERAL    HIGH  COURT    OF MP
     JABALPUR (MADHYA PRADESH)

4.   PRINCIPAL REGISTRAR (EXAM) HIGH
     COURT 53, DENNING ROAD SOUTH CIVIL
     LINES, JABALPUR (MADHYA PRADESH)

                                 ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)

       WRIT PETITION No. 10752 of 2022

     BETWEEN:-
     VIPIN JAISWAL S/O MAHENDRA PRATAP
     JAISWAL, AGED ABOUT 33 YEARS,
     OCCUPATION: PRIVATE WORK, R/O NEW
     NARMADA AAVASH COLONY, NEAR
     GOVT. SCHOOL, SEHESTRA DHARA
                      -    11 -


     ROAD, DEODARA, MANDLA DISTRICT
     MANDLA (MADHYA PRADESH)
                                   .....PETITIONER

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)

                         AND

1.   HIGH COURT OF M.P. THROUGH
     REGISTRAR GENERAL PRINCIPAL SEAT
     AT JABALPUR DISTRICT JABALPUR
     (MADHYA PRADESH)

2.   STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY, DEPARTMENT
     OF LAW AND LEGISLATION, VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

3.   PRINCIPAL  SECRETARY,  GENERAL
     ADMINISTRATION      DEPARTMENT,
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)
                                 ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)
                      -   12 -




       WRIT PETITION No. 10844 of 2022


     BETWEEN:-

1.   MAYANK BHATT S/O SHRI NATURAM
     BHATT, AGED ABOUT 26 YEARS,
     OCCUPATION: STUDENT, R/O SHIV
     COLONY,   SHIVPURI    AT  PRESENT
     RESIDENT    OF    P.N.T.   COLONY
     DHANVANTRI     NAGAR     JABALPUR
     (MADHYA PRADESH)

2.   ATUL KUMAR VERMA S/O SHRI RAM
     BHARAT VERMA, AGED ABOUT 22 YEARS,
     OCCUPATION: STUDENT, R/O VILLAGE
     MALVARVE,     POST    BHATNAVAR,
     SHIVPURI AT PRESENT REST. OF PNT
     COLONY          DHANVANTRINAGAR,
     JABALPUR (MADHYA PRADESH)

3.   SUPRABHAT VISHWAKARMA S/O SHRI
     MUNNALAL     VISHWAKARMA,   AGED
     ABOUT    30   YEARS,  OCCUPATION:
     STUDENT,    R/O    GANDHI   ROAD
     THATHIPUR, GWALIOR AT PRESENT R/O
     BALDEWBAGH,     GUJRATI   COLONY,
     JABALPUR (MADHYA PRADESH)

4.   ANUP YADAV S/O SHRI UMESH YADAV,
     AGED ABOUT 26 YEARS, OCCUPATION:
     STUDENT, R/O BAJOO MAHULLA , WARD
     NO 31, BHIND AT PRESENT R/O SHUKLA
     NAGAR, JABALPUR (MADHYA PRADESH)

5.   YAMINI VISHWAKARMA D/O SHRI JAY
     PRAKASH, AGED ABOUT 25 YEARS,
     OCCUPATION: STUDENT, R/O RAJIV
     NAGAR COLONY, TILI WARD, SAGAR
     (MADHYA PRADESH)
                      -    13 -


6.   SHAKTI YADAV S/O SHRI UMESH YADAV,
     AGED ABOUT 25 YEARS, OCCUPATION:
     STUDENT R/O BAJOO MAHULLA , WARD
     NO 31, BHIND AT PRESENT R/O SHUKLA
     NAGAR, JABALPUR (MADHYA PRADESH)

7.   SHIVANI   CHOURASIYA    D/O   SHRI
     UMAKANT CHOURASIYA, AGED ABOUT
     24 YEARS, OCCUPATION: STUDENT R/O
     NEAR BEEJASEN, TEMPLE PURVYAU
     TOURI, SAGAR (MADHYA PRADESH)
                                   .....PETITIONERS

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)

                         AND

1.   HIGH COURT OF M.P. THROUGH
     REGISTRAR GENERAL PRINCIPAL SEAT
     AT JABALPUR DISTRICT JABALPUR
     (MADHYA PRADESH)

2.   STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY DEPARTMENT
     OF LAW AND LEGISLATION, VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

3.   PRINCIPAL  SECRETARY,  GENERAL
     ADMINISTRATION      DEPARTMENT,
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)
                                 ....RESPONDENTS
                      -    14 -


     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)

       WRIT PETITION No. 10927 of 2022

     BETWEEN:-

     BHAGWAT SINGH YADAV S/O SHRI BABU
     SINGH YADAV, AGED ABOUT 27 YEARS,
     OCCUPATION: STUDENT, R/O WARD NO.
     12A, RAI KOLARAS SHIVPURI AT
     PRESENT   R/O    YADAV    COLONY,
     JABALPUR (MADHYA PRADESH)
                                   .....PETITIONER

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)

                         AND

1.   HIGH COURT OF M.P. THROUGH
     REGISTRAR GENERAL PRINCIPAL SEAT
     AT JABALPUR, DISTRICT JABALPUR
     (MADHYA PRADESH)

2.   STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY, DEPARTMENT
     OF LAW AND LEGISLATION, VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)
                      -   15 -


3.   PRINCIPAL  SECRETARY,  GENERAL
     ADMINISTRATION      DEPARTMENT,
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)
                                ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)

       WRIT PETITION No. 11015 of 2022

     BETWEEN:-

1.   DEEPAK    RAHANGDALE    S/O   SHRI
     UMASHANKAR RAHANGDALE, AGED
     ABOUT    30  YEARS,   OCCUPATION:
     WORKING AS ASSISTANT, R/O VILLAGE
     MANDHI, POST JEWNARA, TAHSIL
     BARGHAT, DISTT. SEONI (MADHYA
     PRADESH)

2.   SANJEEV NAMDEV S/O SHRI MAHENDRA
     NAMDEV, AGED ABOUT 38 YEARS,
     OCCUPATION: STUDENT, R/O SANJEEV
     NAGAR IN FRONT OF GEETADHAM
     POLICE COLONY, NEAR NEW CENTRAL
     JAIL, BHOPAL (MADHYA PRADESH)

3.   RAHUL GOLE S/O SHRI PARIMAL GOLE,
     AGED ABOUT 24 YEARS, OCCUPATION:
     WORKING AS ASSISTANT, R/O SANJEEV
     NAGAR, IN FRONT OF GEETADHAM
     POLICE COLONY NEAR NEW CENTRAL
     JAIL, BHOPAL (MADHYA PRADESH)

4.   ANJALI RAJAK D/O SHRI DAN SINGH
     RAJAK, AGED ABOUT 24 YEARS,
     OCCUPATION:     WORKING      AS
                      -    16 -


     STENOGRAPHER, R/O SANJEEV NAGAR
     IN FRONT OF GEETADHAM, POLICE
     COLONY, NEAR NEW CENTRAL JAIL,
     BHOPAL (MADHYA PRADESH)

5.   BALVIR SINGH RAWAT S/O SHRI NABAB
     SINGH RAWAT, AGED ABOUT 27 YEARS,
     OCCUPATION: WORKING AS ASSISTANT
     R/O SANJEEV NAGAR IN FRONT OF
     GEETADHAM, POLICE COLONY, NEAR
     NEW CENTRAL JAIL, BHOPAL (MADHYA
     PRADESH)
                                   .....PETITIONERS

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)

                         AND

1.   HIGH COURT OF MADHYA PRADESH
     THROUGH     REGISTRAR     GENERAL
     (EXAM) PRINCIPAL SEAT AT JABALPUR,
     JABALPUR (MADHYA PRADESH)

2.   STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY, DEPARTMENT
     OF LAW AND LEGISLATION, VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

3.   PRINCIPAL   SECRETARY   GENERAL
     ADMINISTRATION       DEPARTMENT,
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)
                                 ....RESPONDENTS
                      -    17 -


     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)

       WRIT PETITION No. 11162 of 2022

     BETWEEN:-

1.   ARVIND RAWAT S/O SENAPAT RAWAT,
     AGED ABOUT 23 YEARS, OCCUPATION:
     STUDENT, R/O NEAR L.I.C. OFFICE
     KARERA, DISTRICT SHIVPURI (MADHYA
     PRADESH)

2.   YASHWANT RAWAT S/O SENAPAT RAWAT,
     AGED ABOUT 24 YEARS, OCCUPATION:
     STUDENT R/O NEAR L.I.C. OFFICE
     KARERA, DISTRICT SHIVPURI (MADHYA
     PRADESH)
                                  .....PETITIONERS

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)

                         AND

1.   HIGH COURT OF M.P. THROUGH
     REGISTRAR GENERAL PRINCIPAL SEAT
     AT JABALPUR, JABALPUR (MADHYA
     PRADESH)
                      -    18 -


2.   STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY, DEPARTMENT
     OF LAW AND LEGISLATION, VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

3.   PRINCIPAL   SECRETARY   GENERAL
     ADMINISTRATION       DEPARTMENT
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)
                                 ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)

       WRIT PETITION No. 11849 of 2022

     BETWEEN:-

     LOKESH RAIKWAR S/O SHRI, JUGAL
     KISHOR RAIKWAR, AGED ABOUT 28
     YEARS, OCCUPATION: STUDENT ROLL
     NO. 3010609, R/O WARD NO. 22 INDRA
     COLONY,      TIKAMGRAH    (MADHYA
     PRADESH)
                                   .....PETITIONER

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)

                         AND
                      -   19 -




1.   HIGH COURT OF M.P. THROUGH
     REGISTRAR GENERAL PRINCIPAL SEAT
     AT JABALPUR, JABALPUR (MADHYA
     PRADESH)

2.   STATE OF MADHYA PRADESH THORUGH
     PRINCIPAL SECRETARY, DEPARTMENT
     OF LAW AND LEGISLATION, VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

3.   PRINCIPAL  SECRETARY,  GENERAL
     ADMINISTRATION,     DEPARTMENT
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)
                                ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)

       WRIT PETITION No. 11893 of 2022

     BETWEEN:-

1.   DEEKSHA KARADE D/O SHRI SAKHARAM
     KARADE, AGED ABOUT 27 YEARS,
     OCCUPATION: UNEMPLOYED, R/O. H. NO.
     93,  CHARGAON    PRAHLAD,     POST
     JHIRLINGA, CHHINDWARA DISTRICT
     CHHINDWARA (MADHYA PRADESH)

2.   BALVEER    WANKHEDE     S/O   SHRI
     RAMSING WANKHEDE, AGED ABOUT 25
     YEARS, OCCUPATION: UNEMPLOYED,
     R/O WARD NO. 2 UBHEGAON TEHSIL AND
     DISTRICT   CHHINDWARA     (MADHYA
     PRADESH)
                      -    20 -


3.   UPASNA SARATHE D/O SHRI RAJENDRA
     SARATHE, AGED ABOUT 25 YEARS,
     OCCUPATION: UNEMPLOYED, R/O SHRI
     RAM MANDIR BADI MATA MANDIR
     ROAD WARD NO. 27 CHHOTI BAZAR
     CHHINDWARA DISTRICT CHHINDWARA
     M.P. (MADHYA PRADESH)
                                   .....PETITIONERS

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)

                         AND

1.   HIGH COURT OF MADHYA PRADESH
     THROUGH ITS REGISTRAR GENERAL
     PRINCIPLE  SEAT  AT   JABALPUR
     (MADHYA PRADESH)

2.   STATE   OF   M.P.  THROUGH    ITS
     SECRETARY, DEPARTMENT OF LAW AND
     LEGISLATION,   VALLABH   BHAWAN,
     BHOPAL DISTRICT BHOPAL (MADHYA
     PRADESH)

3.   GENERAL           ADMINISTRATIVE
     DEPARTMENT      THROUGH      ITS
     SECRETARY,   VALLABH     BHAWAN,
     BHOPAL DISTRICT BHOPAL (MADHYA
     PRADESH)

                                 ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
                      -    21 -


     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)

       WRIT PETITION No. 11984 of 2022

     BETWEEN:-

     ABHILASHA PURI D/O SHRI MAHESH
     PURI,  AGED   ABOUT    36   YEARS,
     OCCUPATION: UNEMPLOYED, R/O MPEB
     COLONY, RAJEEV WARD, NEAR BANK OF
     INDIA,    GADARWARA       DISTRICT
     NARSINGHPUR (MADHYA PRADESH)

                                   .....PETITIONER

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)

                         AND

1.   HIGH COURT OF M.P. THROUGH
     REGISTRAR GENERAL PRINCIPAL SEAT
     AT JABALPUR, JABALPUR (MADHYA
     PRADESH)

2.   STATE OF MADHYA PRADESH, THROUGH
     PRINCIPAL SECRETARY, DEPARTMENT
     OF LAW AND LEGISLATION VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

3.   PRINCIPAL  SECRETARY,  GENERAL
     ADMINISTRATION      DEPARTMENT,
                      -    22 -


     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)
                                 ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)


       WRIT PETITION No. 12718 of 2022

     BETWEEN:-

     RAVI BISEN S/O DHANIRAM BISEN, AGED
     ABOUT    25    YEARS,  OCCUPATION:
     STUDENT, R/O WARD NO. 13, BEHIND
     SAMTA BHAWAN BUDI, BALAGHAT
     (MADHYA PRADESH)

                                   .....PETITIONER

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)

                         AND

1.   HIGH COURT OF M.P. THROUGH
     REGISTRAR GENERAL PRINCIPAL SEAT
     AT JABALPUR, JABALPUR (MADHYA
     PRADESH)
                      -   23 -


2.   STATE OF MADHYA PRADESH, THROUGH
     PRINCIPAL SECRETARY, DEPARTMENT
     OF LAW AND LEGISLATION, VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

3.   PRINCIPAL  SECRETARY,  GENERAL
     ADMINISTRATION      DEPARTMENT,
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)
                                ....RESPONDENTS

     (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
     AND SHRI ANOOP NAIR, ADVOCATES)
     (STATE BY SHRI ASHISH ANAND BARNARD AND
     SHRI BHARAT SINGH, ADDITIONAL A.G.)
     (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
     ADVOCATE)


       WRIT PETITION No. 14174 of 2022

     BETWEEN:-

     PRADHUMAN SINGH YADAV S/O SHRI
     DANSINGH YADAV, AGED ABOUT 23
     YEARS, OCCUPATION: STUDENT, R/O
     VIJAY PURAM COLONY SHIVPURI AT
     PRESENT R/O VIJAY NAGAR JABALPUR
     (MADHYA PRADESH)
                                   .....PETITIONER

     (BY SHRI RAMESHWAR SINGH THAKUR, SHRI
     VINAYAK PRASAD SHAH, SHRI UDAY KUMAR, SHRI
     ANJANI KUMAR KORI, SHRI RAM BHAJAN LODHI,
     SHRI SANJAY SINGH, SHRI RAJVARDHAN DUTT
     PARARHA, SHRI PARMA NAND SAHU, SHRI K.K.
     KUSHWAHA, SHRI RAJ BAHORAN SINGH, SHRI
     GOPAL SHRIVAS, SHRI OM PRAKASH PATEL, SHRI
     ROOP SINGH MARAVI AND SHRI RAVINANDAN
     DWIVEDI, ADVOCATES)
                                           -    24 -



                                              AND

     1.      HIGH COURT OF M.P. THROUGH
             REGISTRAR GENERAL PRINCIPAL SEAT
             AT JABALPUR (MADHYA PRADESH)

     2.      STATE OF MADHYA PRADESH, THROUGH
             PRINCIPAL SECRETARY, DEPARTMENT
             OF LAW AND LEGISLATION VALLABH
             BHAWAN BHOPAL (MADHYA PRADESH)

     3.      PRINCIPAL  SECRETARY,  GENERAL
             ADMINISTRATION      DEPARTMENT
             VALLABH BHAWAN BHOPAL (MADHYA
             PRADESH)
                                                        ....RESPONDENTS

             (HIGH COURT BY SHRI PIYUSH DHARMADHIKARI
             AND SHRI ANOOP NAIR, ADVOCATES)
             (STATE BY SHRI ASHISH ANAND BARNARD AND
             SHRI BHARAT SINGH, ADDITIONAL A.G.)
             (INTERVENER    BY   SHRI   ANSHUL   TIWARI,
             ADVOCATE)
     ----------------------------------------------------------------------------------
     Reserved on                     :           03.08.2022
     Pronounced on                   :           04.01.2023

     -----------------------------------------------------------------------------
     This petition having been heard and reserved for orders, coming
on for pronouncement this day, Hon'ble Shri Justice Sheel Nagu
pronounced the following:
                                      ORDER

This common order shall govern the disposal of WP. No.9892/2022, WP. No.10143/2022, WP. No.10359/2022, WP. No.10542/2022, WP. No.10669/2022, WP. No.10752/2022, WP.

- 25 -

No.10844/2022, WP. No.10927/2022, WP. No.11015/2022, WP. No.11162/2022, WP. No.11849/2022, WP. No.11893/2022, WP. No.11984/2022, WP. No.12718/2022 and WP. No.14174/2022.

2. This bunch comprising of 15 petitions relate to petitioners belonging to OBC category except petitioner No.6 in WP. No.10542/2022, who belongs to SC category.

3. In all these petitions the issue of right of a reserved category candidate to migrate from reserved category list to unreserved category list on securing more marks than the last unreserved qualified category candidate at the stage of declaration of result of Preliminary Examination (where mere shortlisting takes place without any comparative merit of candidates being assessed), is involved.

4. Pertinently, same issue, as raised in these petitions, has already been answered against the petitioners by order dated 02.01.2023 rendered in WP. No.8750/2022 (Pushpendra Kumar Patel & Others vs. High Court of M.P. & Others).

5. Consequently, all the present 15 petitions are dismissed by following aforesaid order dated 02.01.2023 rendered in WP. No.8750/2022.

 (SHEEL NAGU)                                       (VIRENDER SINGH)
    JUDGE                                                 JUDGE
mohsin


MOHAMMED MOHSIN QURESHI
2023.01.05 11:20:01 +05'30'