Section 37T(4) in The Rajasthan Minor Mineral Concession Rules, 1986
(4)Mine working shall be strictly as per the conditions of approved mining plan/simplified mining scheme/scheme of mining, as the case may be.[***] [Deleted '(5)' by Notification No. G.S.R. 69, dated 21.11.2016 (w.e.f. 4.3.1986).]