Calcutta High Court
Srei Infrastructure Finance Ltd vs Supreme Infrastructure Bot Pvt Ltd & Ors on 6 November, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-22
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/104/2015
SREI INFRASTRUCTURE FINANCE LTD.
VS
SUPREME INFRASTRUCTURE BOT PVT LTD & ORS.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 6th November, 2025.
The Court:- None appears. On previous occasion also none appeared. Let the suit be dismissed for default along with pending applications, if any; interim orders, if any, stand vacated. Receiver/Special Officer, if any, stands discharged.
(SUGATO MAJUMDAR, J.) T.O. A.R.(C.R.)