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[Cites 0, Cited by 0] [Section 701] [Entire Act]

Bengal Presidency - Subsection

Section 701(f) in Police Regulations, Bengal , 1943

(f)When large escorts are sent sufficient accommodation in the train or steamer or bus shall be reserved in good time and each Assistant Sub-Inspector or head constable shall be definitely in charge of a specified number of men of whom he shall have a list.