Section 4(1) in Tamil Nadu Legislators Hostel (Accommodation) Rules, 1969
(1)(a)A Member's family, if and when accompanied by the Member, shall be allowed to pay the concessional rent of two rupees and fifty paise per day per head for the stay in the Legislators Hostel.(b)The charges for accommodation specified in clause (a) shall be payable even on the days when the Member is entitled to rent-free accommodation under sub-rule (1) of rule 3.(c)The charge for a continuous stay of not less than thirty days shall be sixty rupees per head for every period of thirty days of such continuous stay and pro rata for fractions of a month.]Explanation. - For the purpose of this sub-rule, "Member's Family" includes father, mother, spouse and children of tie Member.
