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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(2)(iii) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(iii)One [Associate Professor] [Substituted 'Reader' by C.G. Act No. 10 of 2011, dated 3.5.2011.] from the University Teaching Departments and Schools of Studies leaching the said subjects to be nominated by the Kulpati by rotation according to seniority;