Bombay High Court
Chandrabhagabai Ganpati Madale vs Niteen Karir And Others on 1 October, 2025
Author: Nitin B. Suryawanshi
Bench: Nitin B. Suryawanshi
2025:BHC-AUG:27700-DB
CPs-947.461.2016,948.462.2016.949.464.2016
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CONT. PETITION NO. 461 OF 2016
IN WP/9842/2015
Chandrabhagabai Ganpati Madale
VERSUS
Niteen Karir And Others
...
...
• Adv. A. R. Pawar h/f. Mr. R. S. Shinde, Advocate for the
Petitioner
• Mr. K. S. Patil, AGP for Respondent/s - State
• Adv. P. S. Mantri h/f. Mr. P. V. Barde, Advocate for Respondent
No. 4
...
AND
CONT. PETITION NO. 462 OF 2016
IN WP/9839/2015
Sulochanabai Prabhu Parkhe
VERSUS
Niteen Karir And Others
...
• Adv. A. R. Pawar h/f. Mr. R. S. Shinde, Advocate for the
Petitioner
• Mr. S. R. Yadav Lonikar, AGP for Respondent/s - State
• Adv. P. S. Mantri h/f. Mr. P. V. Barde, Advocate for Respondent
No. 4
...
AND
CONT. PETITION NO. 464 OF 2016
IN WP/9838/2015
Ismailbee Abdul Rehman
VERSUS
Niteen Karir And Others
...
• Adv. A. R. Pawar h/f. Mr. R. S. Shinde, Advocate for the
Petitioner
• Mr. A. S. Shinde, AGP for Respondent/s - State
• Adv. P. S. Mantri h/f. Mr. P. V. Barde, Advocate for Respondent
No. 5
...
komal kamble 1/2
CPs-947.461.2016,948.462.2016.949.464.2016
CORAM : NITIN B. SURYAWANSHI AND
VAISHALI PATIL-JADHAV, JJ.
DATE : OCTOBER 01, 2025 PER COURT: . Learned advocate for the petitioners, on instructions,
submits that order is complied with. Learned advocate for the respondents confirms the same. Contempt Petitions are, therefore, disposed of.
[VAISHALI PATIL-JADHAV, J.] [NITIN B. SURYAWANSHI, J.] komal kamble 2/2