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State of Chattisgarh - Section

Section 10 in Chhattisgarh Rice Custom Milling Order, 2016

10. Confiscation of Rice or Paddy.

- Without prejudice to anything contained in clause 9 of this Order, in the event of any contravention of the provisions of this Order the Collector may confiscate entire stock of paddy, rice and vehicle seized under clause 8 from a miller or any other person.