Section 79(1)(d) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

(d)every other thing which the Revenue Court considers material for a purchaser to know in order to judge the nature and the value of the property.

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