Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 56 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

56. List of registers.

- A list of registers to be maintained in various offices excluding certain special forms for use in the Damin-i-koh Government estate in the Santhal Parganas is given in Appendix B (1). The tahsildar will hang up in his office, (i) a yearly statement of demands and collections for each of the past 5 years, estate by estate and for his charge as a whole and (ii) a complete list of all his registers and in each register he must paste inside the front cover of each volume the instructions regarding that register.