[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 16 in The Aircraft Rules, 1937
16. [ Rules of Air. [Substituted by Notification No. G.S.R. 481(E), dated 15.5.2017 (w.e.f. 23.3.1937).]
- Every person shall comply with the Rules of the Air issued by the Director-General in accordance with Annex 2 to the Convention as may be applicable to that person.]| 16. [ Rules of the air. [Substituted by G.S.R. 1225, dated 15.11.1959. ]- Every person shall comply with[the rules of the air issued by the Director-General in accordance with Annexure 2 to the Convention]as may be applicable to that person and every pilot and every person-in-charge of an aircraft shall take such steps as are practicable to secure that when the aircraft is in flight or is being manoeuvred on the land or water, the windows, wind-screens or side-screen of the aircraft through which the pilots obtain the view forward or sideways are maintained in such a condition as not to obstruct his view.] |