Patna High Court - Orders
Rama Nand Singh And Ors vs State Of Bihar And Anr on 17 January, 2019
Author: Aditya Kumar Trivedi
Bench: Aditya Kumar Trivedi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.2016 of 2019
Arising Out of PS. Case No.-205 Year-2016 Thana- SHIVSAGAR District- Rohtas
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Rama Nand Singh and Ors
... ... Petitioner/s
Versus
State Of Bihar and Anr
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Dudh Nath Singh, Adv
For the Opposite Party/s : Mr. Sakir Ahmad, APP
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CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
ORAL ORDER
2 17-01-2019Seen the office notes.
Petitioner to remove defect by 31.01.2019 failing which the instant petition will be deemed to be dismissed without further reference to the Bench.
If removed, then list for admission on 01.03.2019.
(Aditya Kumar Trivedi, J) perwez U T