Section 77 in Arunachal Pradesh Municipal Election Rules, 2011
77. Penalty for disobedience of certain orders and for contravention of rules.
- If any person disobeys any orders issued by an officer appointed to conduct the election under the Act regarding the performance of an election duty or deliberately absents himself/herself from duty or contravenes any provisions of these rules, he/she shall be punishable with fine which may extend to five thousand rupees.
