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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(2)(a) in The Rajasthan Court Fees and Suits Valuation Act, 1961

(a)the value of the items mentioned in Annexure B to Part I of Schedule III shall be deducted from the value of the estate: