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[Cites 0, Cited by 9] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in Government of India Act, 1935

(1)There shall be a Federal Legislature which shall consist of His Majesty, represented by the Governor-General, and two Chambers, to be known respectively as the Council of State and the House of Assembly (in this Act referred to as " the Federal Assembly ").