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Supreme Court - Daily Orders

M/S Rewa Tollway P. Ltd. vs The State Of Madhya Pradesh on 23 August, 2023

Author: Vikram Nath

Bench: Vikram Nath

     ITEM NO.101                          COURT NO.8                SECTION IV-C

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   8985/2013

     M/S REWA TOLLWAY P. LTD.                                       Appellant(s)

                                                   VERSUS

     THE STATE OF MADHYA PRADESH & ORS.                             Respondent(s)



     WITH
     C.A. No. 8993/2013 (IV-C)

     C.A. No. 8995/2013 (IV-C)

     C.A. No. 8996/2013 (IV-C)

     C.A. No. 8994/2013 (IV-C)

     C.A. No. 8989/2013 (IV-C)

     C.A. No. 8986/2013 (IV-C)

     C.A. No. 8990/2013 (IV-C)

     C.A. No. 8988/2013 (IV-C)

     C.A. No. 8987/2013 (IV-C)

     C.A. No. 8991/2013 (IV-C)

     C.A. No. 8992/2013 (IV-C)


     Date : 23-08-2023 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAM NATH
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH

     For Appellant(s)              Mr. B. K. Satija, AOR
                                   Mr. Himanshu Satija, Adv.
                                   Ms. Neha Mehta, Adv.
Signature Not Verified
                                   Ms. Yagya Kalla, Adv.
Digitally signed by
SONIA BHASIN
Date: 2023.08.24
                                   Mr. Harsh Saxena, Adv.
11:17:58 IST
Reason:




                                   Mr. Sanjay Kapur, AOR
                                   Mr. Arjun Bhatia, Adv.
                                   Mr. Surya Prakash, Adv.
                    Mr. Kunal Verma, AOR
                    Mrs. Yugandhara Pawar Jha, Adv.
                    Mr. Ashwin Kumar Nair, Adv.
                    Ms. Lavanya Dhawan, Adv.


                    Mr. Dushyant Dave, Sr. Adv.
                    Mr. P.h. Parekh, Sr. Adv.
                    Mr. P. H. Parekh, Sr. Adv.
                    Mr. S. S. Nehra, AOR
                    Mr. R.k. Gupta, Adv.
                    Mr. Sudhir Agarwal, Adv.
                    Ms. Mamta Bhola, Adv.
                    Mr. Prafulla Kumar Behera, Adv.
                    Mr. Rakesh Tiwari, Adv.
                    Mr. Mahendra Singh, Adv.
                    Mr. Rajendra Verma, Adv.
                    Ms. Sundari Rawat, Adv.
                    Mr. Sanjay Singh, Adv.
                    Mr. N. P. Verma, Adv.
                    Mr. Vikrant Nehra, Adv.
                    Mr. Monish Rana, Adv.
                    Mr. Neeraj Dutt Gaur, Adv.
                    Mr. Sundari Rawat, Adv.
                    Mr. Chetan Sharma, Adv.


For Respondent(s)   Mr. Saurabh Mishra, A.A.G.
                    Mr. Sunny Choudhary, AOR
                    Ms. Samridhi S. Jain, Adv.
                    Mr. Prithvi Raj Singh, Adv.

                    Mr. Ashiesh Kumar, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

On the request made by the learned counsel for the respondents, list again on 31st August, 2023.

The matters to retain its position.

(SONIA BHASIN) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH)