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Bengal Presidency - Section

Section 9 in The Bengal Public Parks Act, 1904

9. General powers, etc., of police constables.

- Every police constable employed within the limits of a police-station shall have, within any park comprised in such limits, the powers, privileges, and immunities conferred on a park durwan by this Act and any rules made hereunder.The Schedule.Public Parks and Gardens to which this Act applies in the first instance.[The Indian Botanic Garden, Sibpur] [Words substituted for the words 'The Royal Botanic Garden, Sibpur' by W.B. Act 6 of 1959.],The Zoological Garden, Alipur.The Eden Gardens, Calcutta.The Lloyd Botanical Garden, Darjeeling.The Victoria Pleasance, Darjeeling.