Customs, Excise and Gold Tribunal - Mumbai
M/S Grauer And Weil (I) Ltd. vs Commissioner Of Central Exicse & ... on 14 March, 2001
ORDER
G.N. Srinivasan, Member(J)
1. Shri Jaideep Verma, advocate for the appellants informs us that on instructions he is withdrawing the appeal. Hence appeal stands dismissed as withdrawn.
(Dicated in Court)