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Madras High Court

Mr.Radhakrishana Parakkat K Menon vs / on 31 July, 2024

Author: G.Jayachandran

Bench: G.Jayachandran

                                                                       Crl.O.P.Nos.14059 & 14169 of 2023

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 31.07.2024

                                                    CORAM

                             THE HONOURABLE DR.JUSTICE G.JAYACHANDRAN

                                      Crl.O.P.Nos.14059 & 14169 of 2023
                                      & Crl.M.P.Nos.8686 & 8787 of 2023

                Crl.O.P.No.14059 of 2023

                Mr.Radhakrishana Parakkat K Menon,
                S/o. Kukhikrishna Kallanamarthodiyal Menon,
                Aged about 79 years
                Company Secretary,
                M/s.East Coast Steel Limited,
                Having corporate office at Mittal Tower,
                'A' Wing, 16th Floor, Nariman Point,
                Mumbai – 400 021.                            ... Petitioner
                                                    /versus/

                1. State Represented by
                The Inspector of Police,
                CB CID Police Station,
                Puducherry – 605 005.                  ...Respondent

                2. Suresh Kumar Jalan,
                C/o Servo Packaging Limited,
                88/1, Pondy Cuddalore Main Road,
                Manapet Post, Kattukuppam,
                Puducherry – 607 402.                  ... Respondent/Defacto Complainant
                Prayer: Criminal Original Petition has been filed under Section 482 of Cr.P.C.,
                to call for the records connected with FIR No.6 of 2023 pending on the file of
                the Inspector of Police, CB CID Police Station, Puducherry, 1st respondent and
                quash the same.

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                                                                         Crl.O.P.Nos.14059 & 14169 of 2023

                                  For Petitioner   : Mr.R.Sankaranarayanan, Senior Counsel,
                                                     for Mr.N.P.Vijay Kumar.

                                  For R1           : Mr.K.S.Mohan Das,
                                                     Public Prosecutor, Puducherry.
                                                     Assisted by Ms.N.Dhanalatchoumy
                                  For R2           : Mr.K.Jayachandar

                Crl.O.P.No14169 of 2023

                Mrs.Sharmila Sudip Chitale,
                D/o. Arvind Rajaram Renuse,
                Aged about 56 years,
                Director
                M/s.East Coast Steel Limited,
                Having corporate office at Mittal Tower,
                'A' Wing, 16th Floor, Nariman Point,
                Mumbai – 400 021.                            ... Petitioner
                                                    /versus/

                1. State Represented by
                The Inspector of Police,
                CB CID Police Station,
                Puducherry – 605 005.                    ...Respondent

                2. Suresh Kumar Jalan,
                C/o Servo Packaging Limited,
                88/1, Pondy Cuddalore Main Road,
                Manapet Post, Kattukuppam,
                Puducherry – 607 402.                    ... Respondent/Defacto Complainant

                Prayer: Criminal Original Petition has been filed under Section 482 of Cr.P.C.,
                to call for the records connected with FIR No.6 of 2023 pending on the file of
                the Inspector of Police, CB CID Police Station, Puducherry, 1st respondent and
                quash the same.



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                                                                          Crl.O.P.Nos.14059 & 14169 of 2023




                                  For Petitioner     : Mr.R.Sankaranarayanan, Senior Counsel,
                                                      for Mr.N.P.Vijay Kumar.

                                  For R1             : Mr.K.S.Mohan Das,
                                                       Public Prosecutor, Puducherry.
                                                       Assisted by Ms.N.Dhanalatchoumy
                                  For R2             : Mr.K.Jayachandar

                                               COMMON ORDER


These Criminal Original Petitions are filed by the accused to quash the F.I.R No.6 of 2023 on the file of 1st respondent police.

2. This Court, on 26.06.2023 directed the police to proceed with the investigation but filing of final report alone was stayed.

3. In the meanwhile, the Petitioner/Inspector of Police, CBCID, Puducherry has filed Crl.M.P.Nos.10913 & 10915 of 2024 seeking permission to file Referred Charge Sheet since their investigation has led to a conclusion that the complaint is mistake of fact and civil in nature.

4. The Learned Counsel appearing for the 2nd respondent/defacto complainant states that on a perfunctory investigation, Referred Charge sheet https://www.mhc.tn.gov.in/judis 3/6 Crl.O.P.Nos.14059 & 14169 of 2023 without proper consideration of the material placed before the Investigating Officer been filed.

5. This Court is of the view that if the defacto complainant has any grievance regarding referred charge sheet, it is open to him to file protest petition before the concern Magistrate and work out his remedy.

6. As far as the case in hand is concerned, without adverting to the merits of the quash petition, taking note of the fact that the police has completed the investigation and ready with report, it is appropriate to permit them to file referred charge sheet before the concern Judicial Magistrate, for the Court to take note of it and proceed in the manner known to law, after serving notice to the defacto complainant.

7. With this observation, these Criminal Original Petitions are disposed of. Consequently, connected Miscellaneous Petitions are closed.




                                                                                             31.07.2024

                Index                   : Yes/No.
                Neutral Citation        : Yes/No.
                bsm

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                                                                   Crl.O.P.Nos.14059 & 14169 of 2023




                Copy to:-

1. The Inspector of Police, CB CID Police Station, Puducherry – 605 005.

2. The Public Prosecutor (Puducherry), Madras. https://www.mhc.tn.gov.in/judis 5/6 Crl.O.P.Nos.14059 & 14169 of 2023 Dr.G.JAYACHANDRAN,J.

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