Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act] State of Goa - Subsection Section 5(3)(l) in The First Statutes of Indian Institute of Technology Goa, 2017 (l)In emergent cases, the Director may exercise the powers of the Senate and report the decisions taken at the next meeting of the Senate.