Supreme Court - Daily Orders
The Inspector General Of Registration vs V N Devadoss on 25 January, 2019
ITEM NO.65 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 31632/2018
THE INSPECTOR GENERAL OF REGISTRATION & ORS. Petitioner(s)
VERSUS
V N DEVADOSS Respondent(s)
(ONLY SLP NOS. 31632, 31633-31637 AND 33473 OF 2018 AND ARE TO BE
LISTED BEFORE LD REG COURT ON 25.01.2019)
WITH
SLP(C) No. 31633-31637/2018 (XII)
(FOR ADMISSION and I.R. and IA No.165487/2018-CONDONATION OF DELAY
IN FILING and IA No.165488/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.165489/2018-EXEMPTION FROM FILING O.T.[
TO BE TAKEN UP ALONG WITH ITEM NO.17 I.E. D. NO.41434/2018 ])
SLP(C) No. 33473/2018 (XII)
(FOR ADMISSION and I.R. and IA No.174928/2018-CONDONATION OF DELAY
IN FILING and IA No.174930/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.174931/2018-EXEMPTION FROM FILING O.T.
and IA No.174929/2018-CONDONATION OF DELAY IN REFILING)
Date : 25-01-2019 This petition was called on for hearing today.
For Petitioner(s) Mr.R.Naveen Raj,Adv.
Mr. K. V. Vijayakumar, AOR
For Respondent(s) Mr.M.P.Srivignesh,Adv.
Mr. Jose Abraham, AOR
Mr.S.Vinay Ratnakar,Adv.
Mr. Suvendu Suvasis Dash, AOR
Mr. Ankolekar Gurudatta, AOR
Mr.Rajendra Koushik,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified SLP(C) No.31632/2018 & SLP(C) No. 33473/2018 Digitally signed by SUSHMA KUMARI BAJAJ Date: 2019.01.28 15:37:08 IST Reason: Sole respondent is granted four weeks’ time, to file counter affidavit. List on 14.03.2019.
……..2 ITEM NO.65 -2- SLP(C) No. 31633-31637/2018 Sole respondent has already filed the counter affidavit.
The matter be processed for listing before the Hon’ble Court as per rules.
RAJESH KUMAR GOEL Registrar SB