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State of Rajasthan - Section

Section 28 in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

28. Appointments to the Service.

- Appointments to the Service, as Inspectors Gr. II shall be made by the Registrar, on occurrence of substantive vacancies, by selection of candidates in the manner prescribed in rule 25 from the list prepared by the Commission under rule 24 or by promotion of candidates from the list prepared under rule 27(3) and appointment of Asstt. Publicity Officer shall be made by the Registrar on the occurrence of substantive vacancies by selection of candidates in the manner prescribed under rule 25 from the list prepared under rule 25A (4):Provided that the following cyclic order shall be followed in making appointments-
(a)First appointment by direct recruitment.
(b)The next two by promotion.
(c)The next one by direct recruitment.
(d)The next one by promotion.
(e)The cycle to be repeated.