Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Union of India - Subsection Section 44(5) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020 (5)The procedure for regulating the work of the Tribunal of Arbitration shall be laid down in the Statutes.
