Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22N(2)] [Section 22N] [Entire Act]

State of Maharashtra - Subsection

Section 22N(2)(e) in Maharashtra Police Act

(e)Police Personnel upto the rank of Police Inspector for transfer within the District....Police Establishment Board at District Level