Section 15(2)(vi) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2)(vi) in The U.P. Water Supply and Sewerage Act, 1975

(vi)to enter into contract or agreement with any person, firm or institution, as the Nigam may deem necessary, for performing its functions under this Act;

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State of Uttar Pradesh - Subsection

Section 15(2)(vi) in The U.P. Water Supply and Sewerage Act, 1975