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[Cites 0, Cited by 0] [Section 57(8)] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(8)(a) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(a)if it bears any mark (other than the mark to record the vote) or writing by which the elector can be identified; or