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Madras High Court

T.Catharine vs The Tamil Evangelical Lutheran Church ... on 12 June, 2015

Author: D.Hariparanthaman

Bench: D.Hariparanthaman

       

  

   

 
 
 IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 12.06.2015
CORAM
THE HONOURABLE MR.JUSTICE D.HARIPARANTHAMAN
W.P.No.14815 of 2014
and
M.P.Nos.2 and 3 of 2014
						
T.Catharine									.. Petitioner
Vs.
1.	The Tamil Evangelical Lutheran Church (TELC),
	Rep. by its Secretary,
	Tranquobar House,
	Tiruchirapalli.

2.	The Chairman (Elementary),
	Education Board,
	Tamil Evangelical Lutheran Church,
	Tranquobar House,
	Tiruchirapalli - 620 001.

3.	The Correspondent,
	TELC Compound Primary School,
	Myladuthurai,
	Nagapattinam District.

4.	The Correspondent,
	TELC Primary School,
	Karkoil,
	Nagapattinam District.

5.	The District Elemantary Educational Officer,
	Nagapattinam.


6.	The Assistant Elementary Educational Officer,
	Mayiladuthurai.

7.	A.Jayasuganthi
	Headmistress,
	TSM Primary School,
	Sirkazhi,
	Nagapattinam.

10.	Y.Ruth Victoria
	Headmistress,
	TELC Primary School,
	Karkoil,
	Nagapattinam.						.. Respondents


Prayer:	Petition under Article 226 of the Constitution of India praying for issue of a Writ of Certiorarified Mandamus, calling for the records of the 2nd respondent herein in CR No.33/2014 dated 23.5.2014 and quash the same and consequently forbear the officials respondents, their men, agents, servants or any other person or persons claiming through them or authorized by them from, in any manner, transferring the petitioner from TELC Compound Primary School, Mayiladuthurai to any other institution.


		For Petitioner	:	Mrs.AL.Ganthimathi
		For RR-1 and 2	:	Mr.G.Sankaran
		For RR-5 & 6	:	Mrs.M.E.Raniselvam,
						Additional Government Pleader					
- - - - -





ORDER

Learned counsel appearing for the petitioner seeks permission of this Court to withdraw this writ petition and he has also made an endorsement to that effect.

2. Recording the endorsement made by the learned counsel appearing for the petitioner, this Writ Petition is dismissed as withdrawn. No costs. Consequently, the connected Miscellaneous Petitions are closed.

12.06.2015 (3/3) Index : No Indernet : Yes Jrl D.HARIPARANTHAMAN, J.

Jrl To

1. The Secretary, The Tamil Evangelical Lutheran Church (TELC), Tranquobar House, Tiruchirapalli.

2. The Chairman (Elementary), Education Board, Tamil Evangelical Lutheran Church, Tranquobar House, Tiruchirapalli - 620 001.

3. The Correspondent, TELC Compound Primary School, Myladuthurai, Nagapattinam District.

4. The Correspondent, TELC Primary School, Karkoil, Nagapattinam District.

5. The District Elemantary Educational Officer, Nagapattinam.

6. The Assistant Elementary Educational Officer, Mayiladuthurai.

12.06.2015 (3/3)