Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 25 in The Rajasthan State Interest Subsidy Scheme For Industries, 1998 25. Units manufacturing hydrogenated vegetable oil or vanaspati ghee, excluding composite units manufacturing edible oil as well as hydrogenated vegetable oil.
