Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(d) in The Registration Of Foreigners Rules, 1992

(d)in the case of foreigner referred to in clause (d) of sub-rule (1), within fifteen days of his ceasing to be citizen of India.