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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(ix) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(ix)"Fee" means recurring or non-recurring payment to an officer from a source other than the funds of the University, whether made directly to an officer or indirectly through the intermediary of the University.