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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(2)(i) in Punjab Apartment and Property Regulation Act, 1995

(i)the form for the agreement of sale and the particulars to be contained in and the documents or copies thereof to be attached to such agreement under sub-section (1) of section 6;