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Income Tax Appellate Tribunal - Ahmedabad

Shree Siddhi Infrabuild Pvt. Ltd, ... vs The Pr. Cit -3, Ahmedabad on 6 July, 2022

             IN THE INCOME TAX APPELLATE TRIBUNAL
                      "B" BENCH, AHMEDABAD
      BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER&
              Ms. MADHUMITA ROY, JUDICIAL MEMBER
                     I.T.A. Nos. 20 & 21/Ahd/2022
                (Assessment Years: 2012-13 & 2014-15)
Shree Siddhi Infrabuild P. Ltd.      Vs. Pr. CIT-3,
D-1001, Ganesh Petrol Pump,              Pratyaksh Bhawan,
Nr. Gujarat High Court, S. G.            Ahmedabad, B/h. Stock
Highway, Ahmedabad-380060                Exchange, Nr. Panjrapole X
                                         Road, Ambawadi, Ahmedabad-
                                         380014
[PAN No. AALCS4509A]
          (Appellant)               ..               (Respondent)

        Appellant by :       Withdraw Application
        Respondent by :      Shri B. P. Makwana, Sr. DR

        Date of Hearing                     30.06.2022
        Date of Pronouncement               06.07.2022

                                  ORDER


 PER MADHUMITA ROY, JM:-

Both the captioned appeals filed by the same assessee are against the order dated 30.03.2021 passed by the Pr. Commissioner of Income Tax (Appeals)-3, Ahmedabad arising out of the order dated 29.12.2017 under Section 143(3) r.w.s 147 of the Income Tax Act, 1961 (hereinafter referred to as "the Act") for A.Ys. 2012-13 & 2014-15.

2. At the outset, the Ld. Counsel appearing for the assessee has submitted application dated 20.06.2022 that he wants to withdraw the appeal. The Ld. DR has not raised any objection in this respect. Thus, in ITA Nos. 20&21/Ahd/2022 Shree Siddhi Infrabuild Pvt. Ltd. vs. Pr. CIT Asst.Year -2012-13 & 2014-15 -2- view of the submission made by the assessee's Counsel, the appeal filed by the assessee is dismissed as withdrawn.

3. In the combined results, both the appeals filed by the assessee are dismissed as withdrawn.

This Order pronounced in Open Court on                                                                      06/07/2022


            Sd/-                                                                              Sd/-
      (ANNAPURNA GUPTA)                                                               (Ms. MADHUMITA ROY)
     ACCOUNTANT MEMBER                                                                 JUDICIAL MEMBER
Ahmedabad;              Dated          06/07/2022
TANMAY, Sr. PS                                     TRUE COPY
आदे श क    त ल प अ े षत/Copy of the Order forwarded to :
1.     अपीलाथ / The Appellant
2.       यथ / The Respondent.
3.     संबं धत आयकर आयु त / Concerned CIT
4.     आयकर आयु त(अपील) / The CIT(A)-
5.      वभागीय     त न ध, आयकर अपील!य अ धकरण, अहमदाबाद / DR, ITAT, Ahmedabad
6.     गाड' फाईल / Guard file.

                                                                                                      आदे शानुसार/ BY ORDER,

उप/सहायक पंजीकार (Dy./Asstt. Registrar) आयकर अपील य अ धकरण, अहमदाबाद / ITAT, Ahmedabad

1. Date of dictation 04.07.2022

2. Date on which the typed draft is placed before the Dictating Member 04.07.2022

3. Other Member.....................

4. Date on which the approved draft comes to the Sr.P.S./P.S .07.2022

5. Date on which the fair order is placed before the Dictating Member for pronouncement .07.2022

6. Date on which the fair order comes back to the Sr.P.S./P.S 06.07.2022

7. Date on which the file goes to the Bench Clerk 06.07.2022

8. Date on which the file goes to the Head Clerk..........................................

9. The date on which the file goes to the Assistant Registrar for signature on the order..........................

10. Date of Despatch of the Order..........................................