Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 439 in Punjab Jail Manual

439. Warning to be given.

- Before using fire-arms against a prisoner under the authority conveyed in paragraph 436 of this Part, the officer of the prison shall give a warning to the prisoner that he is about to fire on him.