Himachal Pradesh High Court
Khem Singh vs . Senior Executive Engineer. on 19 March, 2026
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Khem Singh Vs. Senior Executive Engineer.
.
CWP No. 9041/202519.03.2026 Present: Mr. Karan, Advocate, vice counsel, for the petitioner.
Mr. V.S. Kanwar, Advocate for the respondent.
of Rejoinder is stated to have been filed, however, the same is not on record. Be placed on record, if in order. List rt thereafter.
Jyotsna Rewal Dua Judge 19th March, 2026 (Rohit) ::: Downloaded on - 19/03/2026 20:33:11 :::CIS