Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Khem Singh vs . Senior Executive Engineer. on 19 March, 2026

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Khem Singh Vs. Senior Executive Engineer.

.

CWP No. 9041/2025

19.03.2026 Present: Mr. Karan, Advocate, vice counsel, for the petitioner.

Mr. V.S. Kanwar, Advocate for the respondent.

of Rejoinder is stated to have been filed, however, the same is not on record. Be placed on record, if in order. List rt thereafter.

Jyotsna Rewal Dua Judge 19th March, 2026 (Rohit) ::: Downloaded on - 19/03/2026 20:33:11 :::CIS