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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(i) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(i)As soon as the meeting commences the Adhyaksha shall prepare before the members of the committee as many slips as is the number of members of that committee. The said slips shall contain the names of members each containing one name and shall be placed in a box.