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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of West Bengal - Subsection

Section 96(7) in West Bengal Co-operative Societies Act, 2006

(7)The number of officers and other employees of the Election Commission and the salaries, allowances, terms and conditions of service (including conduct, discipline and control) of such officers and employees shall be such as may be prescribed.