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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(4) in Assam Yoga Council Act, 2018

(4)The Council may appoint the officers and staff of the Council as per organizational structure of the Council approved by State Government. With prior approval of Finance (SIU) Department through the administrative department. The salaries and allowances of the officers and staff of the Council shall be as determined by the State Government.