Madhya Pradesh High Court
Mohammad Saleem Ahmad vs The State Of M.P. And Ors on 9 December, 2011
Writ Petition No.28210/2003 9.12.2011
None for the petitioner.
Earlier also whenever the case was listed atleast on two dates no one had appeared. It seems that the petitioner is no more interested in prosecuting the petition.
The petition is dismissed for want of prosecution.
(AJIT SINGH) (T.K.KAUSHAL)
JUDGE JUDGE
TG/