Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in The Registration Act, 1908 (2)Such report shall be either special or general, as the [State Government] [Substituted by A.O.1950, for "Provincial Government" .] directs.[* * *] [Substituted by A.O.1950, for "Provincial Government" .]
