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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Karnataka - Subsection

Section 36(4) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

(4)The State Government may stay the execution of any decision or order of the nature referred to in sub-section (1) pending the exercise of its powers under sub-section (2).