Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Hoshiar Singh (Driver) vs Hrtc And Others on 9 December, 2021

Bench: Tarlok Singh Chauhan, Satyen Vaidya

           IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                   ON THE 9th DAY OF DECEMBER, 2021
                                  BEFORE




                                                                    .
              HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                                      &
                  HON'BLE MR. JUSTICE SATYEN VAIDYA





                  EXECUTION PETITION NO. 446 OF 2021
     Between:-

     HOSHIAR SINGH (DRIVER)
     S/O LATE SH. SUNDER RAM,





     R/O VILLAGE JOL, P.O. KAPAHRA,
     TEHSIL GHUMARWIN, DISTRICT BILASPUR,
     H.P.
                          r                                      ....PETITIONER

     (BY MR. H.R. BHARDWAJ, ADVOCATE)

      AND

1.    HRTC THROUGH ITS
      MANAGING DIRECTOR, SHIMLA.


2.    THE DIVISIONAL MANAGER,
      HRTC HAMIRPUR, DISTRICT HAMIRPUR, H.P.

3.    THE REGIONAL MANAGER, HRTC




      BILASPUR UNIT, DISTRICT
      BILASPUR, H.P.





                                                              ..RESPONDENTS

     (MR.     VIR      BAHADUR         VERMA,
     ADVOCATE)





     ________________________________________________________________________

              This petition coming on for orders this day, Hon'ble Mr.

       Justice Tarlok Singh Chauhan, passed the following:

                                 ORDER

Notice. Mr. Vir Bahadur Verma, learned Advocate appears and waives service of notice on behalf of the respondents.

2. Heard. The execution petition is disposed of with a direction to the respondents to comply with the judgment passed by this ::: Downloaded on - 31/01/2022 23:24:32 :::CIS 2 Court in CWP No. 4827 of 2021, titled as Hoshiar Singh vs. HRTC and others, decided on 25.08.2021 and compliance report .

be filed within a period of six weeks.

For compliance, list on 09.03.2022.






                                             (Tarlok Singh Chauhan)
                                                       Judge


    December 09, 2021                              ( Satyen Vaidya )





           (naveen)                                      Judge











                                                 ::: Downloaded on - 31/01/2022 23:24:32 :::CIS