Himachal Pradesh High Court
Hoshiar Singh (Driver) vs Hrtc And Others on 9 December, 2021
Bench: Tarlok Singh Chauhan, Satyen Vaidya
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 9th DAY OF DECEMBER, 2021
BEFORE
.
HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN
&
HON'BLE MR. JUSTICE SATYEN VAIDYA
EXECUTION PETITION NO. 446 OF 2021
Between:-
HOSHIAR SINGH (DRIVER)
S/O LATE SH. SUNDER RAM,
R/O VILLAGE JOL, P.O. KAPAHRA,
TEHSIL GHUMARWIN, DISTRICT BILASPUR,
H.P.
r ....PETITIONER
(BY MR. H.R. BHARDWAJ, ADVOCATE)
AND
1. HRTC THROUGH ITS
MANAGING DIRECTOR, SHIMLA.
2. THE DIVISIONAL MANAGER,
HRTC HAMIRPUR, DISTRICT HAMIRPUR, H.P.
3. THE REGIONAL MANAGER, HRTC
BILASPUR UNIT, DISTRICT
BILASPUR, H.P.
..RESPONDENTS
(MR. VIR BAHADUR VERMA,
ADVOCATE)
________________________________________________________________________
This petition coming on for orders this day, Hon'ble Mr.
Justice Tarlok Singh Chauhan, passed the following:
ORDER
Notice. Mr. Vir Bahadur Verma, learned Advocate appears and waives service of notice on behalf of the respondents.
2. Heard. The execution petition is disposed of with a direction to the respondents to comply with the judgment passed by this ::: Downloaded on - 31/01/2022 23:24:32 :::CIS 2 Court in CWP No. 4827 of 2021, titled as Hoshiar Singh vs. HRTC and others, decided on 25.08.2021 and compliance report .
be filed within a period of six weeks.
For compliance, list on 09.03.2022.
(Tarlok Singh Chauhan)
Judge
December 09, 2021 ( Satyen Vaidya )
(naveen) Judge
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