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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 28(1)(b) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(b)where the securities are not listed on any recognised stock exchange having nationwide trading terminals, from all the stock exchange(s) in which the securities of the issuer are proposed to be listed;