Section 2 in The Bihar State Aid to Industries Rules, 1959
2. Definition.
- In these rules, unless there is anything repugnant in the subject or context-(a)"the Act" means the Bihar State Aid to Industries Act, 1956;(b)"Chairman" means the Chairman of the Board of Industries;(c)"form" means a form in the Schedule to these rules;(d)"section" means a section of the Act; and(e)other words and expression shall have the same meaning as are assigned to them in the Act.
