Section 17 in Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988
17. Inspection of Documents by Strangers -
The application for inspection of documents by a stranger shall be supported by an affidavit stating whether the applicant has any and what interest in the subject matter of the documents or of the proceedings in which the record or document is filed, the purpose for which inspection of a copy is required and if the same is required for the purpose of an intended or pending proceedings, the nature of the said proceedings and the relevancy of record or document in relation to the applicant.
